Section 11 in The Haryana and Punjab Agricultural Universities Act, 1970
11. Authorities and officers of a corresponding University.
The following shall be the authorities and officers of each corresponding University, namely:(a)Authorities of a corresponding University(i)Board;(ii)Academic Council;(iii)Board of Studies; and(iv)Such other authorities as may be declared by the Statutes to be authorities of the University.(b)Officers of the corresponding University(i)Chancellor;(ii)Vice-Chancellor;(iii)Dean of Post-GraduateStudies;(iv)Deans of the colleges;(v)Director of Research;(vi)Director of Agricultural Extension Education;(vii)Director of Students Welfare;(viii)Registrar;(ix)Comptroller;(x)Estate Officer;(xi)Librarian; and(xii)Such other persons in the service of the University as may be declared by the Statutes to be officers of the University.
