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[Cites 0, Cited by 0] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(5) in The Delhi Pharmaceutical Sciences and Research University Act, 2008

(5)four persons having special knowledge or practical experience in respect of Pharmacy education and research and allied sciences, domain of application of pharmacy and paramedical courses, to be nominated by the Chairman from a panel (2-4 persons of eminence) submitted by the Vice-Chancellor. For the second and subsequent Board of Governors, the Vice-Chancellor shall place the panel before the outgoing Board for nomination by the Chairman;