Section 16 in The Delhi Pharmaceutical Sciences and Research University Act, 2008
16. Board of Governors.
- The Board of Governors shall consist of the following persons, namely:(1)the Chairman, to be nominated by the Chancellor in the manner prescribed;(2)the Vice-Chancellor, (ex-officio);(3)the Secretary, Finance Department of the Government (ex-officio);(4)the Principal Secretary/Secretary, Technical Education Department of the Government (ex-officio);(5)four persons having special knowledge or practical experience in respect of Pharmacy education and research and allied sciences, domain of application of pharmacy and paramedical courses, to be nominated by the Chairman from a panel (2-4 persons of eminence) submitted by the Vice-Chancellor. For the second and subsequent Board of Governors, the Vice-Chancellor shall place the panel before the outgoing Board for nomination by the Chairman;(6)two professors of the University, to be nominated by the Vice-Chancellor; and(7)the Registrar, non-Member Secretary.
