Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Bombay Presidency - Subsection Section 17(2) in The Bombay Drugs (Control) Act, 1959. (2)The State Government may, by notification in the Official Gazette, prescribe the other particulars to be contained in such memorandum of sale and counterfoil thereof.
