Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Himachal Pradesh - Subsection Section 1(1) in The Resettlement and Rehabilitation of Bhakra Dam Oustees (Grant of Land) Scheme 1971 (1)This scheme may be called the Resettlement and Rehabilitation of Bhakra Dam Oustees (Grant of Land) Scheme 1971.
