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State of Himachal Pradesh - Section

Section 1 in The Resettlement and Rehabilitation of Bhakra Dam Oustees (Grant of Land) Scheme 1971

1. Short title, extent and commencement.

(1)This scheme may be called the Resettlement and Rehabilitation of Bhakra Dam Oustees (Grant of Land) Scheme 1971.
(2)It shall extend to the whole of the area affected as a result of construction of Bhakra Dam Project acquisition of land for New Bilaspur Township in Bilaspur District.
(3)It shall be deemed to have come into force immediately before the grant of land to the Bhakra Dam Oustees started under the executive orders of Himachal Pradesh Government, in the year, 1955.