(i)The scheme will be implemented by the State Governments. All requests for financial assistance shall, as a rule, be entertained by the State Government in the prescribed Application Form at Annexure, Part I (Format I to IV) is for madrassas, Part-111 for (Format-VI) for State Madrassa Boards seeking assistance under the scheme. The State Government shall forward their recommendations to the Government, of India in Part-II (Format V) for madrassas and in para-8 of Part-Ill in respect of State Madrassa Boards seeking assistance under the scheme.
