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State of Tamilnadu - Section

Section 21 in Sarva Shiksha Abhiyan

21. The following procedures will be adopted:

(i)The scheme will be implemented by the State Governments. All requests for financial assistance shall, as a rule, be entertained by the State Government in the prescribed Application Form at Annexure, Part I (Format I to IV) is for madrassas, Part-111 for (Format-VI) for State Madrassa Boards seeking assistance under the scheme. The State Government shall forward their recommendations to the Government, of India in Part-II (Format V) for madrassas and in para-8 of Part-Ill in respect of State Madrassa Boards seeking assistance under the scheme.
(ii)To scrutinize and recommend the proposal under the scheme, the States/UTs shall constitute a State level Grant-in-Aid Committee under the chairmanship of the Secretary of the relevant Department and include a nominee of MHRD on it.
(iii)On receipt of proposals from the State Government, the Grant-in-Aid Committee setup in the Ministry of Human Resource Development, Government, of India will consider the same on merit and accord approval.
(iv)The Central Grant-in-Aid Committee will have the following composition: Secretary, Department of SE&L, Chairman, Joint Secretary, Department of SE&L, Member Secretary, Financial Advisor MHRD, One/Two representatives from Madrassas Education Management/Boards, one eminent educationist, representatives of the Ministry of Home Affairs (Policy & Planning), the Ministry of Minority Affairs and the State Government concerned whose proposals are listed in the agenda.
(v)The Government of India and the State Government/UT administration will monitor and evaluate the scheme. The feed back on the number of students appearing in National Open
School and qualitative improvement in their achievements will j be collected by the State Government/UT Administration/Madrassa j Board and placed before the Central Grant-in-Aid Committee. The Central Grant-in-aid Committee will organize reviews & evaluations on the progress of the scheme as appropriate. An independent & in-depth evaluation of the scheme will be conducted after two years of implementation.Annexure(To be submitted in duplicate)Scheme for Providing Quality Education to Madrassas (Spqem)Application FormPart-I (To be filled by the applicant)