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State of Maharashtra - Section

Section 279 in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

279. Delegation of Powers by Head of Departments of Zilla Parishad.

(1)Any of the powers, duties or functions conferred or imposed upon a Head of the Department of the Zilla Parishad by or under this Act may, subject to such rules as may be made under section 274, be exercised, performed or discharged by any officer or servant holding office under the Zilla Parishad whom the Head of the Department empowers in writing in this behalf.
(2)A copy of any order made by the Head of the Department under subsection (1) shall be forwarded by him to the Zilla Parishad, the Standing Committee and the Subjects Committee concerned.