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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(3) in Rules under the United Provinces Excise Act, 1910

(3)Officers of the Excise Department including Assistant Excise Commissioners, Technical Officer to the Excise Commissioner, Uttar Pradesh, Superintendents of Excise Inspectors, Excise Clerks, Tari Supervisors and Excise Peons.