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State of Uttar Pradesh - Section

Section 51 in Rules under the United Provinces Excise Act, 1910

51. Officers concerned with Excise Administration.

- The following are the classes of officers to exercise powers and perform executive duties in the administration of excise :
(1)Officers of the Land Revenue Department including Divisional Commissioner, Collectors, District Excise Officers, Sub-Divisional Officers and Tahsildars.
(2)Officers of the Police Department, in relation to the prevention and detection of offences, of all ranks from the Superintendent of Police to the village chaukidar.
(3)Officers of the Excise Department including Assistant Excise Commissioners, Technical Officer to the Excise Commissioner, Uttar Pradesh, Superintendents of Excise Inspectors, Excise Clerks, Tari Supervisors and Excise Peons.