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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3)(b) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(b)Sections 14, 15, sub-section (3) of section 20 and sections 27 and 48 shall come into force on the date of the publication of this Act in the Tamil Nadu Government Gazette.