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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

(1)Subject to the availability of the required facilities, request for breakfast, lunch, dinner etc. may be entertained by the Caretaker, on advance payment of the required amount by the occupants of the suites.