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State of Odisha - Section

Section 10 in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

10. Boarding arrangements.

(1)Subject to the availability of the required facilities, request for breakfast, lunch, dinner etc. may be entertained by the Caretaker, on advance payment of the required amount by the occupants of the suites.
(2)No person, except the authorised staff of Puri Raj Bhavan, shall be allowed to cook within the said Raj Bhavan. Food procured from elsewhere may, however, be served in the Dining Hall in special cases.