Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(xli) in The Punjab Capital (Development and Regulation) Building Rules, 1952 (xli)[ Omitted.] [Clause xli omitted and (xli) (a) substituted vide Chandigarh Administration, notification No. GSR-12 PA- 27/52/Sections 5 and 22/Adm. (1) (67) dated 1.9.1967.]
