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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Meghalaya - Subsection

Section 10(ii) in Meghalaya Rural Employment Guarantee Scheme, 2006

(ii)A Job Card (Form 3) with unique ID number will be issued to the household that has been registered. These details shall be maintained in the 'EGS Job Card Register'. The joint photograph of the adult members of the household must be affixed to the Job Card within three months from the date of issue of the Job Card.