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State of Meghalaya - Section

Section 10 in Meghalaya Rural Employment Guarantee Scheme, 2006

10. Registration and Issuance of Job Card.

- (i) Any adult person of a household may on behalf of the members of the household apply to the Gram Sevak through the AEC in the jurisdiction of which they reside, for registration of their household for issuance of a Job Card. The application can be in a printed form (Form 1) or on a plain paper containing the names of the adult members, their age, social status and address of the household. The AEC shall receive applications with the help of Gram Sevak/Community Coordinators and issue dated receipt and enter the details in the EGS Registration & Job Card Register (Form 2). After that, they shall make due enquiry and issue the Job Card.
(ii)A Job Card (Form 3) with unique ID number will be issued to the household that has been registered. These details shall be maintained in the 'EGS Job Card Register'. The joint photograph of the adult members of the household must be affixed to the Job Card within three months from the date of issue of the Job Card.
(iii)The AEC along with the Community Coordinator/ Gram Sevak shall update the household Job Card at the time of payment of wages. The wage-days provided and the wages paid to the workers shall be reflected in the Job Card and the Employment Register.
(iv)Addition or deletion of members eligible to seek work shall be carried out in the Job Card as and when required or at the beginning of the financial year. The updated list shall be sent to the Program Officer.
(v)A cardholder may apply for a duplicate card if the original card is lost or damaged. The issuing authority shall verify the case and issue a duplicate card within 7 working days of receipt of the application.