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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(1)(xxv) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(xxv)"Study Centre" means a centre established, maintained or recognized by the University for the purpose of advising the counseling or for rendering any other assistance including training, conducting contact classes and examinations required by the students;