Section 2(1) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006
(1)In this Act, unless the context otherwise requires :(i)"Academic Council" means the Academic Council of the University;(ii)"AICTE" means the All India Council for Technical Education established under the All India Council for Technical Education Act, 1987;(iii)"Affiliated College" means a college or an institution which is affiliated to the University;(iv)"Annual Report" means the Annual report of the University;(v)"Board of Governors" means the Board of Governors of the University;(vi)"Board of Management" means the Board of Management of the University;(vii)"Chancellor" means Chancellor of the University;(viii)"Constituent College" means a college or an institution maintained by the University;(ix)"Development Fund" means the Development Fund of the University;(x)"Distance Education System" means the system of imparting education through any means of information technology and communication such as multimedia, broadcasting, telecasting, online over internet, other interactive, methods, e-mail, internet, computer interactive talk back, e-learning, correspondence course, seminar contact program or a combination of any two or more of such means;(xi)"Endowment Fund" means Endowment Fund of the University;(xii)"Employee" means employee appointed by the University and includes teachers and other staff of the University or of a constituent college;(xiii)"Faculty" means faculty of the University;(xiv)"Finance Officer" means Finance Officer of the University;(xv)"General Fund" means General Fund of the University;(xvi)"Prescribed" means prescribed by the Statutes/rules of the University;(xvii)"Principal" in relation to a constituent college, means the Head of the constituent college and includes, where there is no Principal, the Vice-principal or any other person for the time being appointed to act, or function as Principal;(xviii)"Regional Center" means a center established or maintained by the University for the purpose of co-ordinating and supervising the work of Study Centres in any region and for performing such other functions as may be conferred on such center by the Board of management;(xix)"Registrar" means Registrar of the University;(xx)"Rules" means the Rules of the University;(xxi)"Sponsor" means the Institute of Chartered Financial Analysts of India, which is registered as a Society under the Andhra Pradesh (Telangana Areas) Public Societies Registration Act, 1350 Fasli (Act 1 of 1350 F) at Hyderabad, Andhra Pradesh (Registration No. 1602 dated 20th October, 1984);(xxii)"State" means the State of Nagaland;(xxiii)"State Government" means the State Government of Nagaland;(xxiv)"Statutes means the Statutes of the University;(xxv)"Study Centre" means a centre established, maintained or recognized by the University for the purpose of advising the counseling or for rendering any other assistance including training, conducting contact classes and examinations required by the students;(xxvi)"Teacher" means a Professor, Associate Professor, Assistant Professor/Lecturer or such other person as may be appointed for imparting instructions or conducting research in the University or in constituent college or institution and includes the Principal of a constituent college or institution in conformity with the norms prescribed by the UGC;(xxvii)"The CFA Charter and Designation" means the Chartered Financial Analyst Charter and Designation conferred by the University or by an agency duly authorized by the University upon the successful candidates of the Chartered Financial Analyst (CFA) Program administered by the University or by an agency duly authorized by the University;(xxviii)"The CPA Certificate and Designation" means the Certified Public Accountant Certificate and Designation conferred by the University or by an agency duly authorized by the University upon the successful candidates of the Certified Public Accountant Program administered by the University or by an agency duly authorized by the University;(xxix)"The Council of Chartered Financial Analysts" means the Society which is registered under the Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 Fasli (Act 1 of 1350F) at Hyderabad, Andhra Pradesh (Registration No. 1809 dated August 19, 1989);(xxx)"The Society of Certified Public Accountants" means the Society which is registered under the Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 Fasli (Act 1 of 1350F) at Hyderabad, Andhra Pradesh (Registration No. 5575 dated August 17, 2001);(xxxi)"UGC" means the University Grants Commission established under the University Grants Commission Act, 1956;(xxxii)"University" means the Private University by name the Institute of Chartered Financial Analysts of India University (Nagaland) established under this Act;(xxxiit)"Vice-Chancellor" means Vice-Chancellor of the University; and(xxxiv)"Visitor" means the Visitor of the University.
