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State of Uttarakhand - Section

Section 7 in Himgiri Zee University Act, 2003

7. Objects of the University.

- The objectives for which the University is established are as follows: -
(a)To advance and disseminate learning and knowledge by multimedia and other information and communication technology and also conventional means, and to provided opportunities for education to a larger segment of the population and to promote the educational well being of the society in general, to encourage the distance education and alternate learning systems in conjunction with the conventional educational pattern of the country and to co-ordinate and determine the standards in such systems;
(b)To benefit the humanity spread all over the country and the world, without any discrimination on the ground of caste, creed, community, gender and religion according to its motto of 'Vasudhaiv Kutumbakam' (world as family). The University shall, organize its activities in conventional residential and distance mode to carry out research, teaching and extension work;
(c)To develop, design, and teach innovative, flexible professional and technical courses so as to provide best possible education of the highest academic standards and continue to strive to do so by way of peer group and expert evaluation;
(d)To offer courses conforming to the prescribed courses recognized by the UGC and AICTE;
(e)To provide education, instruction and training in such branches of learning as it may deem fit;
(f)To encourage and carry out fundamental and applied research for the advancement and dissemination of knowledge.