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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(b) in Himgiri Zee University Act, 2003

(b)To benefit the humanity spread all over the country and the world, without any discrimination on the ground of caste, creed, community, gender and religion according to its motto of 'Vasudhaiv Kutumbakam' (world as family). The University shall, organize its activities in conventional residential and distance mode to carry out research, teaching and extension work;