Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 952] [Entire Act] State of Jharkhand - Subsection Section 952(e) in Bihar Education Code, 1961 (e)Equipments any appliances and furniture-(i)Is the school fully equipped in the method of teaching and crafts appliances furniture ? If not, what are the equipments ? Suggestions, if any.
