Section 40(6) in Orissa Pani Panchayat Rules, 2003

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(6)The names of the finally published valid candidates shall be legibly written on the ballot paper in Oriya in the following format :

Sl.No.	Name of the candidate with name of father orhusband	Symbol
President1.2.

Sl.No.	Name of the candidate with name of father orhusband	Symbol
Secretary1.2.
Treasurer1.2.

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