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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(c) in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2006

(c)Prior to issue of final allotment order, the following documents shall be produced, by the user wherever necessary.
(i)Police Department’s Permission.
(ii)Bank guarantee depending on the nature of event.
(iii)fire Service Department’s permission.