Himachal Pradesh High Court
Tilak Raj Sharma vs . H.P. Khadi & Village Industries Board & ... on 15 May, 2025
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Tilak Raj Sharma Vs. H.P. Khadi & Village Industries Board & Ors.
CWP No.7968 of 2025 15.05.2025 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Kunal Mehta, Advocate, for the respondents. Notice. Mr. Kunal Mehta, learned counsel, appears and waives service of notice on behalf of the respondents.
Reply be filed within four weeks. List thereafter. CMP No.10524 of 2025 Disposed of as not pressed at this stage.
Jyotsna Rewal Dua
May 15, 2025 Judge
Mukesh