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Himachal Pradesh High Court

Tilak Raj Sharma vs . H.P. Khadi & Village Industries Board & ... on 15 May, 2025

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Tilak Raj Sharma Vs. H.P. Khadi & Village Industries Board & Ors.

CWP No.7968 of 2025 15.05.2025 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

Mr. Kunal Mehta, Advocate, for the respondents. Notice. Mr. Kunal Mehta, learned counsel, appears and waives service of notice on behalf of the respondents.

Reply be filed within four weeks. List thereafter. CMP No.10524 of 2025 Disposed of as not pressed at this stage.





                                                      Jyotsna Rewal Dua
             May 15, 2025                                   Judge
                Mukesh