Section 3 in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001
3. Selection of elements of inter-state transmission system.
- (i) The Central Transmission Utility shall publish the procedure and criteria for identification of element of Inter-State Transmission System to be undertaken by the agencies other than the Powergrid:Provided that the commission may, at any time, give such directions for modification of the procedure and criteria published by the Central Transmission Utility or any part thereof as it deems appropriate and the Central Transmission Utility shall publish the procedure and criteria with such modification s directed by the Commission.(ii)The elements of Inter-State Transmission System to be undertaken by the agencies other than the Powergrid shall be identified by the Central Transmission Utility in accordance with the procedure published under clause (i).
