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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(ii) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(ii)The elements of Inter-State Transmission System to be undertaken by the agencies other than the Powergrid shall be identified by the Central Transmission Utility in accordance with the procedure published under clause (i).