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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Goshala Rules, 1985

(1)The trustee of every Goshala shall submit to the Registrar the statement required under Subsection (1) of Section 5 in Form 1 which shall be signed by every trustee or his agent as provided in Sub-section (3) of the said section and verified by the person signing the statement in the manner prescribed for verification of a plaint under the Code of Civil Procedure, 1908.