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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(xii) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(xii)Mini steel plant - This category refers to steel manufacturing units licensed to operate as mini steel plants with contract demand of 4444 KVA and above where power is ordinarily utilised in Induction/Arc furnances.