Section 2(d) in The Employees' Provident Funds Appellate Tribunal (Procedure) Rules, 1997'
(d)"form" means a form specified in Appendix;(dd)[ "Fund" means Provident Fund, Pension Fund and Insurance Fund established under the Act;] [ Inserted by Noti. No. S-35025/02/98-SS-II, dated 7.2.2000.]
