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Union of India - Section

Section 47 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

47. Medical facilities for employees.

- The employee of the Institute including deputationist and members of the families shall be entitled to medical aid as admissible under the Jawaharlal Institute of Post-Graduate Medical Education and Research Staff Health Scheme. They shall also pay such contribution as are required under that scheme. The details of the scheme is as in Schedule IV.