Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(c) in The Schedule of Rate for Forest Produce in Orissa Rules, 1977 (c)Sub-rules (iii-a) and (iii-b) have been inserted vide Orissa Gazette, Extraordinary No. 242, dated 24.2.1978.
