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Union of India - Section

Section 7 in The Coal Mines Provident Fund And Miscellaneous Provisions (Amendment) Act, 1996

7. Amendment section 10.

In section 10 of the principal Act, in sub- section (2B),-(a) for the words and figures" the Code of Criminal Procedure, 1898 ", (5 of 1898 ) the words and figures" the Code of Criminal Procedure, 1973 " (2 of 1974 ) shall be substituted;
(b)for the word and figures" section 98", the word and figures" section 94" shall be substituted.