Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(b) in The Coal Mines Provident Fund And Miscellaneous Provisions (Amendment) Act, 1996 (b)for the word and figures" section 98", the word and figures" section 94" shall be substituted.
