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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(2)Such officer, may ask any person who is found in the company or close proximity of an afflicted person, to keep himself quarantined at his homeor any quarantine station for such period as may be specified.