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State of Uttar Pradesh - Section

Section 11 in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

11. Power to enter a place and search

(1)The District Magistrate or any other person so authorised or the Commissioner of Police, as the case may be, may himself enter or authorise any officer subordinate to him to enter, any place to search and trace any person in compliance of a requisition.
(2)Such officer, may ask any person who is found in the company or close proximity of an afflicted person, to keep himself quarantined at his homeor any quarantine station for such period as may be specified.