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[Cites 0, Cited by 0] [Section 32A(1)] [Section 32A] [Entire Act]

Union of India - Subsection

Section 32A(1)(c) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(c)a zone '2' area, if inflammable gases or vapours are expected to be continuously present in the area only under abnormal operating conditions or failure or rupture of an equipment.