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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(i) in The Assam State Electricity Board Engineering Service Regulations, 1973

(i)in case of candidate possessing the requisite qualification who are already in the service of Government or any other organisations the upper age limit may be relaxed up to the extent of continuous service rendered by them;