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State of Assam - Section

Section 7 in The Assam State Electricity Board Engineering Service Regulations, 1973

7. Age limit.

- A candidate for direct recruitment to the posts of Assistant Engineers shall not be less than 21 years and more than 30 years on or before the 1st day of the year of recruitment.The maximum age limit will be relaxed as follows for candidate belonging to any of the following categories :
(a)Scheduled castes and Scheduled tribes-by five years.
(b)Political sufferers-as per Government directive issued from time to time.
(c)Post Graduate Degree holders-by three years.
(d)War Service candidates-by actual period of continuous was service in World War II not exceeding five years :
Provided that-
(i)in case of candidate possessing the requisite qualification who are already in the service of Government or any other organisations the upper age limit may be relaxed up to the extent of continuous service rendered by them;
(ii)in exceptional circumstances the appointing authority may condone over age of a candidate to the extent necessary on the merit of each case.