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[Cites 0, Cited by 0] [Section 32B] [Entire Act]

Union of India - Subsection

Section 32B(2) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(2)Extent of hazardous area in storage premises of flammable gases shall be as per IS:5572 or any other relevant code accepted by the Chief Controller.