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State of Haryana - Section

Section 18 in University of Heatlh Sciences, Karnal Act, 2016

18. Dean, Kalpana Chawla Government Medical College, Karnal.

(1)The Dean, Kalpana Chawla Government Medical College, Karnal shall look after the academic affairs of Kalpana Chawla Government Medical College, Karnal.
(2)The mode of appointment and the powers and functions of the Dean, Kalpana Chawla Government Medical College, Karnal shall be such, as may be prescribed by the Statutes.