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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2) in University of Heatlh Sciences, Karnal Act, 2016

(2)The mode of appointment and the powers and functions of the Dean, Kalpana Chawla Government Medical College, Karnal shall be such, as may be prescribed by the Statutes.