Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(8)(iv) in Tamil Nadu Co-operative Societies Rules, 1988 (iv)the District Co-operative Union or the Tamil Nadu Co-operative Union in which the society is deemed to be a member;