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Himachal Pradesh High Court

M/S B.S. Trading Company Ltd. And ... vs . Rahul Bhardwaj on 4 April, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

M/s B.S. Trading Company Ltd. and another vs. Rahul Bhardwaj .

Cr. Rev. No. 339 of 2021 04.04.2023 Present: Mr. Parikshit Sharma, Advocate vice Mr. Vipin Pandit, Advocate, for the petitioner.

Ms. Divya Pathania, Advocate vice Mr. Adarsh K. Vashishta, Advocate for the respondent.

Cr. Rev. No 339 of 2021 & Cr.MP No. 2544 of 2021 r to Learned Counsel appearing for the petitioner submits that the petitioner is making an endeavour to amicably settle the matter with the respondent and prays that the case be taken up after four weeks.

As prayed for, list on 11.05.2023. It is made clear that in case the matter is not settled between the parties by the next date of hearing, then this petition will be heard on merit.

(Ajay Mohan Goel) Judge April 04, 2023 (narender) ::: Downloaded on - 04/04/2023 20:35:35 :::CIS