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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(k) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(k)In the condition of minimum area, minimum height and internal height of the resisable room under the plot development ten per cent less and in the condition of lighting and ventilation area of such houses are more than 10 per cent less in accordance with minimum prescribed standards in which mechanical ventilation has not been provided, in such situation construction works done;