Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttarakhand - Subsection Section 1(3) in Uttarakhand Anti Littering and Anti Spitting Act, 2016 (3)This Act shall come in to force to the whole area under the jurisdiction of the Urban Local Bodies ('ULB' for Short) in the State of Uttarakhand.
