Section 1 in Uttarakhand Anti Littering and Anti Spitting Act, 2016
1. Short title, extent and commencement.
(1)This Act shall be called The Uttarakhand Anti Littering and Anti Spitting Act 2016.(2)This Act shall come into operation on the date of its publication in the Gazette.(3)This Act shall come in to force to the whole area under the jurisdiction of the Urban Local Bodies ('ULB' for Short) in the State of Uttarakhand.
