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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001

(4)A citizen of India who is in possession of a valid Certificate of competency issued by any foreign nation, is eligible to request for issue of a C.D.C.