Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(9)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(9)(ii) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(ii)the candidate who secured highest number of votes polled in the descending order as elected to the posts of Members of the Managing Committee to the extent of the number of members of the Managing Committee in that Distributary Committee.