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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(9) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(9)At the end of the poll, the Election Officer shall arrange forthwith, the counting of votes polled for the contesting candidates for President and Member of the Managing committee, separately and declare the candidates as elected, as follows :-
(i)the candidate who secured highest number of votes polled for the post of President, as elected to the post of President of that Distributary Committee; and
(ii)the candidate who secured highest number of votes polled in the descending order as elected to the posts of Members of the Managing Committee to the extent of the number of members of the Managing Committee in that Distributary Committee.